Laxmidhar Sahoo vs State Of Orissa .... Opposite Party
2025 Latest Caselaw 3358 Ori

Orissa High Court

Laxmidhar Sahoo vs State Of Orissa .... Opposite Party on 11 August, 2025

Author: R.K. Pattanaik

Bench: R.K. Pattanaik

                              IN THE HIGH COURT OF ORISSA AT CUTTACK

                                          CRLREV No.806 of 2005

                        Laxmidhar Sahoo                    ....               Petitioner
                                                                Mr. P.C.Jena, Advocate

                                                     -Versus-

                        State of Orissa                  ....            Opposite Party
                                                                  Mr. S.K.Swain, AGA

                                 CORAM:
                                 MR. JUSTICE R.K. PATTANAIK

                                                  ORDER

11.08.2025 Order No.

04. Since the author of the judgment in Criminal Appeal No. 43 of 2003 is related to me, Registry is hence requested to place the matter before any other Bench with the orders of the Hon'ble the Chief Justice.

(R.K. Pattanaik) Judge

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