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Alpisi Nanda Kousalya vs State Of Odisha & Others
2025 Latest Caselaw 3284 Ori

Citation : 2025 Latest Caselaw 3284 Ori
Judgement Date : 8 August, 2025

Orissa High Court

Alpisi Nanda Kousalya vs State Of Odisha & Others on 8 August, 2025

Author: Sashikanta Mishra
Bench: Sashikanta Mishra
                                             IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                       WPC(OAC) No. 2072 of 2004

                             Alpisi Nanda Kousalya                                ....           Petitioner
                                                                                           Represented by

                                                                                Mr. G.N. Padhi, Advocate

                                                                      `

                             State of Odisha & Others                               ....       Opp. Parties
                                                                                           Represented by

                                                                                         Mr. S.N. Patnaik,
                                                                          Additional Government Advocate

                                           CORAM:
                                                JUSTICE SASHIKANTA MISHRA

                                                                    ORDER

08.08.2025 Order No.

05. 1. This matter is taken up through hybrid mode. . 2. As directed, learned counsel for the petitioner files an affidavit enclosing certified copy of the judgment passed in Criminal Trial No.36 of 2015 by learned CJM-Asst. Sessions Judge, Rayagada. The same be kept on record.

3. A copy of the affidavit has also been served upon learned State counsel.

4. Learned counsel for the petitioner also files date chart. The same be kept on record and copy thereof be also served upon learned State counsel.

5. List this matter on 26th September, 2025 for final disposal.

Designation: Junior Stenographer (Sashikanta Mishra)

Location: High Court of Orissa, Cuttack. Judge Date: 08-Aug-2025 18:24:52 Puspanjali

 
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