Suresh Chandra Sahu @ vs State Of Odisha And Another ..... ...
2025 Latest Caselaw 3251 Ori

Orissa High Court

Suresh Chandra Sahu @ vs State Of Odisha And Another ..... ... on 7 August, 2025

Author: Aditya Kumar Mohapatra

Bench: Aditya Kumar Mohapatra

                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                     CRLMC No.2810 of 2025
                   Suresh Chandra Sahu @       .....       Petitioners
                   Suresh Sahu and another
                                                                      Represented By Adv. - M/s.
                                                                      Tirth Kumar
                                                                      Sahu,biswabhusan Das,
                                                                      Judhisthir Sahoo

                                               -versus-
                   State Of Odisha and another       .....                    Opposite Parties
                                                                       Mr. U.R. Jena, AGA

                                        CORAM:
                          THE HON'BLE MR. JUSTICE ADITYA KUMAR
                                      MOHAPATRA

                                                          ORDER

07.08.2025 Order No.

03. 1. This matter is taken up through Hybrid mode.

2. Heard the learned counsel for the parties.

3. Hearing concluded and order/judgment is reserved.

4. On the prayer of learned counsels appearing for the parties, they have granted time till Monday (11.08.2025) to file their short written notes of submission.

( Aditya Kumar Mohapatra ) Judge

S.K. Rout

Digitally Signed Page 1 of 1.

Location: High Court of Orissa, Cuttack Date: 08-Aug-2025 17:22:48