Hamiya Kumar Patel vs The Management Of Gomardih
2025 Latest Caselaw 3246 Ori

Orissa High Court

Hamiya Kumar Patel vs The Management Of Gomardih on 7 August, 2025

Author: Mruganka Sekhar Sahoo

Bench: Mruganka Sekhar Sahoo

                     IN THE HIGH COURT OF ORISSA AT CUTTACK
                                    RVWPET No. 153 of 2025

                 Hamiya Kumar Patel                          ....             Petitioner
                                                                      Represented by -
                                                             Mr. A. Kanungo, Advocate

                                                  -Versus-

                 The Management of Gomardih
                 Dolomite Quary, M/s. Tata Steel             ....
                                                                         Opp. Parties
                 Limited and another
                                                                      Represented by -
                                                                                None.

                                    CORAM:
                  HON'BLE MR. JUSTICE MANASH RANJAN PATHAK
                                     AND
                 HON'BLE MR. JUSTICE MRUGANKA SEKHAR SAHOO

                                              ORDER

Order No. 07.08.2025

1. Petition has been filed seeking review of the judgment dated 10.01.2025 rendered by the co-ordinate Bench, where one of us (M.S. Sahoo, J.) was a member. Review Petition has been filed after a reported delay of 75 days.

2. Issue notice in the I.A. for delay condonation. Requisites for issuance of notice by Registered Post/Speed Post with AD shall be filed within three working days, in which event the Registry shall issue notice to the Opp. Parties fixing a short returnable date.

3. List this matter after S.R.

4. Liberty to mention is granted.

(Manash Ranjan Pathak) Judge

(Mruganka Sekhar Sahoo) Judge

S.K. Parida

Designation: ADR-cum-Addl. Principal Secretary

Location: ORISSA HIGH COURT, CUTTACK Date: 12-Aug-2025 19:32:06