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Sudhanshu Mohan Mohanty vs Rohit Lenka
2025 Latest Caselaw 3216 Ori

Citation : 2025 Latest Caselaw 3216 Ori
Judgement Date : 7 August, 2025

Orissa High Court

Sudhanshu Mohan Mohanty vs Rohit Lenka on 7 August, 2025

Author: Sashikanta Mishra
Bench: Sashikanta Mishra
                     IN THE HIGH COURT OF ORISSA AT CUTTACK

                                CONTC No.7177 of 2022

            Sudhanshu Mohan Mohanty                      ....           Petitioner
                                                                  Represented by

                                                         Mr. S.C. Dash, Advocate

                                        - Versus -

            Rohit Lenka , I.F.S. & Others                  ....      Opp. Parties
                                                                 Represented by

                                                              Mr. S.N. Patnaik,
                                               Additional Government Advocate

                   CORAM:
                        JUSTICE SASHIKANTA MISHRA

                                             ORDER

07.08.2025 Order No.

07. 1. This matter is taken up through hybrid mode. . 2. On the last occasion this Court, taking note of the dismissal of the writ appeal filed against the judgment of this Court in the writ application observed that there is no legal impediment for implementing the judgment. Accordingly, the Opposite Party- Contemnors were put to notice as to why appropriate action shall not be taken against them for non-compliance of the judgment.

3. Show cause has been filed by the Opposite Party-Contemnors inter alia, stating that SLP has been preferred against the judgment passed by the Division Bench. Even then, the position that the judgment could still be complied with subject to result of the SLP, is not altered.

4. The Opposite Party-Contemnors are again put to notice as to why appropriate action shall not be taken against them for continued non-compliance of the judgment passed by this Court.

5. List this matter on 4th September, 2025.

(Sashikanta Mishra) Judge Puspanjali

Designation: Junior Stenographer

Location: High Court of Orissa, Cuttack. Date: 08-Aug-2025 18:21:26

 
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