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Supriya Pati vs Aswathy S
2025 Latest Caselaw 2474 Ori

Citation : 2025 Latest Caselaw 2474 Ori
Judgement Date : 6 August, 2025

Orissa High Court

Supriya Pati vs Aswathy S on 6 August, 2025

Author: Sashikanta Mishra
Bench: Sashikanta Mishra
                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                             CONTC No. 7300 of 2024


            Supriya Pati                              ....                   Petitioner
                                                                   Represented by
                                                           Mr. G.R.Sethi, Advocate


                                             -Versus -
            Aswathy S., IAS                           ....             Opposite Party
                                                                    Represented by
                                                                   Mr. S.N.Pattnaik,
                                                                          AGA
                        CORAM:
                          JUSTICE SASHIKANTA MISHRA

ORDER_ 06.08.2025

Order No.

03. 1. This matter is taken up through hybrid mode.

2. Mr. S.N.Pattnaik, learned AGA submits that the Opposite Party-Contemnor is on leave and hence unable to appear before this Court. He requests for a short adjournment.

3. List this matter on 28.08.2025.

4. It is made clear that this adjournment should not justify non implementation of the order passed by this Court.

5. This Court expects that the judgment shall be complied with in the meantime, failing which the Opposite Party-Contemnor shall appear in person before this Court for receiving charges.

1|Page

6. A free copy of this order be supplied to the State counsel for compliance.

(Sashikanta Mishra) Deepak Judge

Date: 06-Aug-2025 12:33:38 2|Page

 
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