Smaranika Ray ` vs Dattatraya Bhausaheb .... Opposite ...
2025 Latest Caselaw 2396 Ori

Citation : 2025 Latest Caselaw 2396 Ori
Judgement Date : 4 August, 2025

Orissa High Court

Smaranika Ray ` vs Dattatraya Bhausaheb .... Opposite ... on 4 August, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                               CONTC No. 2998 of 2025

                      Smaranika Ray                     `....                  Petitioner
                                                                         Represented by
                                                                           Mr. S.Patra,
                                                                              Advocate
                                                         -Versus -
                      Dattatraya Bhausaheb                ....            Opposite Parties
                      Sindhe,     Collector-                             Represented by
                      Cum-CEO,         Zilla
                      Parishad, Cuttack and
                      Ors

                                                                                   AGA


                                       CORAM:
                                         JUSTICE SASHIKANTA MISHRA
                                                        ORDER_
       Order No.                                        04.08.2025
          01.
                             1.

This matter is taken up through hybrid mode.

2. Learned State counsel shall take instructions as to why the judgment passed by this Court on 15.04.2025 has not been complied with as yet.

3. List this matter on 22.08.2025.

Digitally Signed                                                             Judge

     Deepak
Reason:   Authentication
Location: OHC,Cuttack
Date: 05-Aug-2025 12:17:57                                                           1|Page