M/S. Om Oil & Flour Mills Ltd vs Union Of India & Others .... Opp. Parties
2025 Latest Caselaw 7574 Ori

Orissa High Court

M/S. Om Oil & Flour Mills Ltd vs Union Of India & Others .... Opp. Parties on 25 April, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                              IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                         W.P.(C) No.35666 of 2022

                              M/s. Om Oil & Flour Mills Ltd., Cuttack ....                      Petitioner
                                                                                        Represented by
                                                                           Mr. S.K. Padhi, Sr. Advocate
                                                                    along with Mr. D.P. Dash, Advocate

                                                                 - Versus -

                              Union of India & Others                             ....     Opp. Parties
                                                                                       Represented by
                                                                                   Mr. B. Moharana,
                                                                                Senior Panel Counsel
                                                             Mr. P.P. Behera, Advocate for (O.P. No.1)
                                                            Mr. M.K. Routray, Advocate for (O.P. No.4)

                                            CORAM:
                                                 JUSTICE SASHIKANTA MISHRA

                                                                    ORDER

25.04.2025 Order No.

09. 1. This matter is taken up through hybrid mode. . 2. Heard Mr. S.K. Padhi, Senior Advocate along with Mr. D.P. Dash, Advocate learned counsel for the petitioner, Mr. B. Moharana, Senior Panel Counsel for Union of India, Mr. P.P. Behera, learned counsel for the Opposite Party No.1 and Mr. M.K. Routray, learned counsel for the Opposite Party No.4.

3. Hearing is concluded and judgment reserved.

4. Parties may file their note of submissions and memo of citations, if any, within a week.

Designation: Junior Stenographer Judge Reason: Authentication Puspanjali Location: High Court of Orissa, Cuttack. Date: 25-Apr-2025 16:18:53