Arati Choudhury vs Mr. Bimalendu Ray
2025 Latest Caselaw 7522 Ori

Orissa High Court

Arati Choudhury vs Mr. Bimalendu Ray on 24 April, 2025

Author: Murahari Sri Raman

Bench: Murahari Sri Raman

                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                            CONTC No.5662 of 2024

                 Arati Choudhury                       ....            Petitioner
                                                Ms. Pallavi Mohanty, Advocate
                                          -versus-
                 Mr. Bimalendu Ray, O.A.S. (S.S.),    ....       Opposite Party
                 Director of Export
                                    Mr. Bimbisar Dash, Additional Government
                                                                     Advocate

                                    CORAM:
                        THE HON'BLE THE CHIEF JUSTICE
                                      AND
                  THE HON'BLE MR. JUSTICE MURAHARI SRI RAMAN
                                           ORDER

Order No. 24.04.2025

01. This matter is taken up through Hybrid mode.

2. Learned counsel appearing for the Petitioner drawing attention of this Court to the Judgment dated 07.11.2023 passed in W.P.(C) No.8925 of 2012 submitted that due to non-compliance of the said Judgment, the Petitioner filed CONTC No.201 of 2024, which was disposed of on 29.01.2024 and this Court directed the authorities to comply with the terms of said Judgment dated 07.11.2023 within three months from the date of communication/production of the order dated 29.01.2024. Though said period has already been lapsed, no benefit as directed in Judgment dated 07.11.2023 passed in W.P.(C) No.8925 of 2012 has yet been extended to the petitioner.

3. At this stage, learned Additional Government Advocate appearing for the State-Opposite Party seeks ten days' accommodation to place on record the compliance of the aforesaid judgment.

4. List this matter on 6th May, 2025.

(Harish Tandon) Chief Justice

(M.S. Raman) Judge Aswini

Signature Not Verified Digitally Signed Signed by: ASWINI KUMAR SETHY Designation: Personal Assistant (Secretary-in-Charge) Reason: Authentication Location: ORISSA HIGH COURT, CUTTACK Date: 25-Apr-2025 16:44:01