Jai Podh vs State Of Odisha & Others .... Opp. ...
2025 Latest Caselaw 7499 Ori

Orissa High Court

Jai Podh vs State Of Odisha & Others .... Opp. ... on 24 April, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                             IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                        W.P.(C) No.33150 of 2022

                             Jai Podh                                           ....            Petitioner
                                                                                        Represented by
                                                                                  Mr. B. Seth, Advocate

                                                                - Versus -

                             State of Odisha & Others                            ....       Opp. Parties
                                                                                       Represented by
                                                                                       Mr. S. Behera,
                                                                          Addl. Government Advocate
                                                                         Mr. A.B. Biswal, Advocate for
                                                                                           (O.P. No.6)

                                           CORAM:
                                                JUSTICE SASHIKANTA MISHRA

                                                                   ORDER

24.04.2025 Order No.

11. 1. This matter is taken up through hybrid mode. . 2. Hearing is concluded and judgment reserved.

3. Heard Mr. B. Seth, learned counsel for the petitioner, Mr. S. Behera, learned Addl. Government Advocate for the State and Mr. A.B. Biswal, learned counsel for the private Opposite Party No.6.

4. Parties may file their note of submissions and memo of citations, if any, within a week.

(Sashikanta Mishra) Judge Signature Puspanjali Not Verified Digitally Signed Signed by: PUSPANJALI GHADAI Designation: Junior Stenographer Reason: Authentication Location: High Court of Orissa, Cuttack. Date: 24-Apr-2025 18:37:54