Srimati Sethy & Ors vs The Competent Authority & .... Opposite ...
2025 Latest Caselaw 7448 Ori

Orissa High Court

Srimati Sethy & Ors vs The Competent Authority & .... Opposite ... on 23 April, 2025

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

                                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                    W.P.(C) No.22749 of 2024
                                    Srimati Sethy & Ors.            ....              Petitioner(s)
                                                               Mr. Dayananda Mohapatra, Sr. Adv.
                                                                             along with associates
                                                                Mr. Tarun Kanta Pattanayak, Adv.
                                                              -versus-
                                    The Competent Authority &        ....         Opposite Party(s)
                                    Land Acquisition Officer,
                                    NH-6 (49), Keonjhar & Ors.
                                                                   Smt. Jyotsnamayee Sahoo, ASC
                                                               Mr. Umesh Chandra Mohanty, Adv.
                                                                Mr. Sourya Sundar Das, Sr. Adv.
                                                                             along with associates
                                                                       Mr. Soumya Mishra, Adv.
                                             CORAM:
                                             HON'BLE DR. JUSTICE S.K. PANIGRAHI

                                                               ORDER

                              Order                           23.04.2025
                              No.

14. 1. This matter is taken up through hybrid arrangement.

2. Heard learned counsel for the Parties.

3. Hearing is concluded. Judgment/order is reserved.

4. Interim order, if any, passed earlier shall continue till the

pronouncement of the judgment/ order.

(Dr. S.K. Panigrahi) Judge Ayaskanta

Designation: Personal Assistant

Location: High Court of Orissa Date: 24-Apr-2025 18:37:35