Kamala Kanta Pandey vs Rabanna Rao & Ors
2025 Latest Caselaw 7262 Ori

Orissa High Court

Kamala Kanta Pandey vs Rabanna Rao & Ors on 17 April, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                        RSA No. 367 of 2022

                        Kamala Kanta Pandey                       .....                           Appellant

                                                                                         Mr. J. Bhuyan, Adv.
                                                                  -Versus-
                        Rabanna Rao & Ors.                        .....                        Respondents

                                                                                       Mr. B. Moharana, Adv.

                                                            CORAM:
                                         THE HON'BLE MR. JUSTICE SASHIKANTA MISHRA
                                                                          ORDER

17.04.2025

Order No. 1. This matter is taken up through hybrid mode.

15.

2. Heard learned counsel appearing for the respective parties.

3. Hearing is concluded and judgment reserved.

4. The parties are permitted to file their written note of submissions with memo of citations within a week.

5. Interim order passed earlier shall continue till pronouncement of the judgment.

(Sashikanta Mishra) Judge

GDS

Designation: JOINT REGISTRAR-CUM-PRINCIPAL