Gopal Bagri vs ) Sub Registrar
2025 Latest Caselaw 7105 Ori

Orissa High Court

Gopal Bagri vs ) Sub Registrar on 16 April, 2025

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                  WP(C) No.39399 of 2023
                                  Gopal Bagri                  .....       Petitioner
                                                                                    Represented By Adv. -
                                                                                    Biranchi Narayan
                                                                                    Mohanty

                                                                    -versus-
                                  1) Sub Registrar, Dolipur                 .....        Opposite Parties
                                  2) Purna Ch Samal                                 Represented By Adv. -
                                  3) Urban Co-operative Bank Ltd,                   Mr. G. Mohanty, SC (for
                                  Cuttack                                           O.P. No.1)
                                  4) Ao, Urban Co- Operative Bank
                                                                                    M/s. Jajati Kishore
                                  Ltd
                                                                                    Mohanty,(for O.P. No.4)

                                                           CORAM:
                                          THE HON'BLE MR. JUSTICE ANANDA CHANDRA
                                                           BEHERA

                                                                 ORDER

16.04.2025 Order No.

07. 1. This matter is taken up through hybrid mode.

2. Heard from the learned counsels of both the sides.

3. Hearing is concluded.

4. Judgment is reserved.

(ANANDA CHANDRA BEHERA) Judge Sipra

Location: High court of Orissa,