Tilotama Baliarsingh vs State Of Odisha And Others .... Opposite ...
2025 Latest Caselaw 7001 Ori

Orissa High Court

Tilotama Baliarsingh vs State Of Odisha And Others .... Opposite ... on 11 April, 2025

Author: Murahari Sri Raman

Bench: Murahari Sri Raman

                                     IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                   W.P.(C) No.32917 of 2011
                                  Tilotama Baliarsingh                      ....           Petitioner
                                              Mr. Kali Prasanna Mishra, Senior Advocate along with
                                                                   Mr. Adyasidhhi Mishra, Advocate
                                                               -versus-
                                  State of Odisha and others                .... Opposite Parties
                                                        Mr. Jayant Kumar Bal, Addl. Govt. Advocate
                                                                                      for O.Ps1&2
                                                                       Mr. Gokulananda Sahu, Advocate
                                                                                         for O.P.No.4
                                                          CORAM:
                                          HON'BLE MR. JUSTICE MURAHARI SRI RAMAN

    Order No.                                                    ORDER
       17.                                                      11.04.2025

This matter is taken up through Hybrid Mode.

2. Heard Mr. Kali Prasanna Mishra, Senior Advocate along with Mr. Adyasidhhi Mishra, learned Counsel appearing for the Petitioner and Mr. Jayant Kumar Bal, learned Additional Government Advocate appearing for Opposite Party Nos.1 and 2 and Mr. Gokulananda Sahu, learned counsel appearing for Opposite Party No.4.

3. Learned counsel appearing for the Petitioner has furnished the written note of submission in Court today, which is taken on record.

4. Hearing is concluded. Order/Judgment is reserved.

(M.S. Raman) Judge suchitra

Location: HIGH COURT OF ORISSA, CUTTACK