Netramani Gardia & Others vs Collector
2025 Latest Caselaw 6910 Ori

Orissa High Court

Netramani Gardia & Others vs Collector on 9 April, 2025

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                            RVWPET No.110 of 2024

                               Netramani Gardia & others          ....         Petitioners

                                                Mr. Prafulla Ku. Rath, Senior Advocate
                                                Being assisted by Mr. S.K. Behera,
                                                Advocate

                                                       -versus-
                               Collector, Sundargarh &      ....     Opposite Parties
                               others
                                                    Mr. Umesh Chandra Behura, AGA
                                                                 (For O.P. Nos.1 & 2)
                                                           Mr. G. N. Sahu, Advocate
                                                               (For O.P. Nos.3 to 12)

                                  CORAM: JUSTICE SANJAY KUMAR MISHRA

                                                      ORDER

09.04.2025 Order No.

04. This matter is taken up through hybrid mode.

2. Heard Mr. Rath, learned Senior Counsel, being assisted by Mr. Behera, learned Counsel for the Review Petitioners, so also Mr. Sahu, learned Counsel for the Opposite Party Nos.3 to 12 and Mr. Behura, learned AGA for Opposite Party Nos.1 & 2.

3. Hearing is concluded. Judgment/order is reserved.

(S.K. Mishra) Mona Judge

Location: High Court of Orissa