Smitanjali Nayak vs State Of Odisha & Others .... Opp. ...
2025 Latest Caselaw 6908 Ori

Orissa High Court

Smitanjali Nayak vs State Of Odisha & Others .... Opp. ... on 9 April, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                             IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                        W.P.(C) No.2503 of 2021

                             Smitanjali Nayak                                   ....           Petitioner
                                                                                        Represented by
                                                                               Mr. D.N. Rath, Advocate

                                                                - Versus -

                             State of Odisha & Others                            ....      Opp. Parties
                                                                                       Represented by
                                                                                        Mr. S. Behera,
                                                                          Addl. Government Advocate
                                                            Mr. G. Satapathy, Advocate for( O.P. No.4)

                                           CORAM:
                                                JUSTICE SASHIKANTA MISHRA

                                                                   ORDER

09.04.2025 Order No.

06. 1. This matter is taken up through hybrid mode. . 2. Hearing concluded. Judgment reserved.

3. Parties may file their note of submissions and memo of citations, if any, within a week.

(Sashikanta Mishra) Judge Puspanjali

Designation: Junior Stenographer

Location: High Court of Orissa, Cuttack. Date: 09-Apr-2025 18:29:13