Rameswar Prasad Mishra vs Ashok Kumar Mishra
2025 Latest Caselaw 6854 Ori

Orissa High Court

Rameswar Prasad Mishra vs Ashok Kumar Mishra on 8 April, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                            CONTC No. 844 of 2025

                     Rameswar Prasad Mishra                        ....           Petitioner
                                                                            Represented by

                                                                   Ms. A.Mishra, Advocate
                                                  - Versus -
                     Ashok Kumar Mishra, Principal-Cum-             ....       Opp. Parties
                     Secy., G.B. of ISPAT College, Rourkela                 Represented by

                                                                                     AGA
                             CORAM:
                                   JUSTICE SASHIKANTA MISHRA

                                                      ORDER

08.04.2025 Order No. 1. This matter is taken up through hybrid mode.

02. . 2. Despite direction issued on 11.03.2025, learned State counsel has no instructions regarding compliance of the judgment passed by this Court and apprises as to why the judgment of this Court has not been complied with as yet.

3. List this matter on 22.04.2025.

(Sashikanta Mishra) Judge Deepak