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Iswar Sahu And Another vs Utkal Grameen Bank .... Opp. Party
2025 Latest Caselaw 6566 Ori

Citation : 2025 Latest Caselaw 6566 Ori
Judgement Date : 2 April, 2025

Orissa High Court

Iswar Sahu And Another vs Utkal Grameen Bank .... Opp. Party on 2 April, 2025

Author: K.R. Mohapatra
Bench: K.R. Mohapatra
                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                                  W.P.(C) NO. 8789 OF 2025
                 Iswar Sahu and another               ....            Petitioners
                                                  Ms. Jaqulin Jena, Advocate
                                           -versus-
                 Utkal Grameen Bank                      .... Opp. Party
                                                Mr. Asutosh Panda, Advocate

                      CORAM:
                      JUSTICE K.R. MOHAPATRA
                      & JUSTICE S.K. MISHRA
                                       ORDER
Order No.                             02.04.2025
 1.         1.      This matter is taken up through hybrid mode.

2. The Petitioners in this writ petition seek to assail the judgment dated 16th September, 2020 (Annexure-2) passed by the Debts Recovery Tribunal, Cuttack Bench, Cuttack in O.A. No.1 of 2017. The Petitioners also assail the initiation of the execution proceeding in R.C. No.293 of 2020 (arising out of O.A. No.1 of 2017).

3. In course of hearing, Ms. Jena, learned counsel for the Petitioners prays for withdrawal of the writ petition to avail the remedy under Section 22(2)(e) of the Recovery of Debts due to Banks and Bankruptcy Act, 1993 (for short 'the Act').

4. Mr. Asutosh Panda, learned counsel submits that he has instruction to appear on behalf of Opposite Party-Utkal Grameen Bank and does not have any objection to the same.

5. In view of such submission, this writ petition is disposed of as withdrawn with an observation that if any application for review under Section 22(2)(e) of the Act is filed along with

interim application, the same may be considered in accordance with law.

Urgent certified copy of this order be granted on proper application.



                                                                     (K.R. Mohapatra)
                                                                         Judge


           bks                                                        (S.K. Mishra)
                                                                          Judge








Location: High Court of Orissa, Cuttack

 
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