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State Of Odisha And Others vs School Managing Committee Of
2024 Latest Caselaw 16128 Ori

Citation : 2024 Latest Caselaw 16128 Ori
Judgement Date : 23 October, 2024

Orissa High Court

State Of Odisha And Others vs School Managing Committee Of on 23 October, 2024

Author: Murahari Sri Raman

Bench: Murahari Sri Raman

                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                        W.A. No. 417 of 2021
                    State of Odisha and others            ....            Appellants
                                            Mr. M.K. Khuntia, Addl. Govt. Advocate
                                                -versus-
                    School Managing Committee of          ....          Respondents
                    Amaramunda Government Primary
                    School, Bolangir and Another
                                            Mr. Gautam Mishra, Senior Advocate and
                                               Mr. Amiya Kumar Mohanty, Advocate

                                         CORAM:
                               HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE MURAHARI SRI RAMAN

                                                    ORDER

Order No. 23.10.2024

14. This matter is taken up through Hybrid mode.

2. List this matter for judgment on Tuesday (29.10.2024).

(Chakradhari Sharan Singh) Chief Justice

(M.S. Raman) Judge

M. Panda/A. Nanda

Location: High Court of Orissa, Cuttack

 
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