Governing Body Of Uchhaba Charan vs State Of Odisha & Ors . Opp. Parties
2024 Latest Caselaw 16088 Ori

Orissa High Court

Governing Body Of Uchhaba Charan vs State Of Odisha & Ors . Opp. Parties on 30 October, 2024

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                             W.P.(C) No. 17555 of 2013

                     Governing Body of Uchhaba Charan           .             Petitioner
                     Gajiani Chandi College, Bartana            ...       Represented by
                                                 Mr. G.Mishra, Senior Advocate with Mr.
                                                                    D.K.Patra, Advocate

                                                    - Versus -
                     State of Odisha & Ors                         .          Opp. Parties
                                                                   ...        Represented by
                                                                          Mr. S.N.Pattnaik,
                                                                    Additional Government
                                                                         Advocate and Mr.
                                                                     S.K.Das, Advocate for
                                                                          Opp. Party No. 3

                             CORAM:
                                   JUSTICE SASHIKANTA MISHRA

                                                   ORDER

30.10.2024

Order No. 1. This matter is taken up through hybrid mode.

14. . 2. Hearing concluded, judgment reserved.

3. Parties may file note of submissions and memo, citations if any, within a week.

(Sashikanta Mishra) Judge Deepak