Banalata Sahoo vs Jashobanti Sahoo And Others
2024 Latest Caselaw 15760 Ori

Orissa High Court

Banalata Sahoo vs Jashobanti Sahoo And Others on 21 October, 2024

                                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                 W.A. No. 17 of 2024

                              Banalata Sahoo                                ....              Appellant

                                                                 Mr. Sunshine Anand Swain, Advocate
                                                        -versus-
                              Jashobanti Sahoo and others          ....         Respondents

Mr. K.C. Rajguru Mohapatra, Advocate (Respondent No. 1) Ms. Suman Patnaik, Addl. Government Advocate (Respondent Nos. 2 to 5) & Mr. Lalit Kumar Maharana, Advocate (Respondent No.6)

CORAM:

HON'BLE THE CHIEF JUSTICE HON'BLE MISS JUSTICE SAVITRI RATHO Order No. ORDER 21.10.2024

02. This matter is taken up through Hybrid mode.

2. List this matter on 11.11.2024 for judgment.

(Chakradhari Sharan Singh) Chief Justice

(Savitri Ratho) Judge Arun Mishra

Designation: ADR-Cum-Addl. Principal Secretary

Location: High Court of Odisha Date: 23-Oct-2024 11:27:15