M/S. Sarala Madan vs Sanjeeb Kumar Biswal .... Opp. Party
2024 Latest Caselaw 15755 Ori

Orissa High Court

M/S. Sarala Madan vs Sanjeeb Kumar Biswal .... Opp. Party on 21 October, 2024

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                            CRLMC No.808 of 2024
              M/s. Sarala Madan           .... Petitioner
              Infrastructure Projects (P)    Mr.
              Ltd.                           B.B.Champatiray,
                                             Advocate



                                -versus-
              Sanjeeb Kumar Biswal      .... Opp. Party
                                           Mr.Deepak
                                           Kumar Sahoo,
                                           Advocate


          CORAM:
               JUSTICE SIBO SANKAR MISHRA
Order                      ORDER
 No.                     21.10.2024
 01.
          1.

Heard.

2. Issue notice to the opposite party by Speed Post with A.D. making it returnable within a week. Requisites shall be filed in the course of the day.

3. List this matter on 29.10.2024.

4. Learned counsel for the petitioner shall supply the entire papers pertaining to this case along with the judgments relied upon to the learned counsel for the opposite party.

(S.S. Mishra) Judge Subhasis

Location: High Court of Orissa, Cuttack.