Sabita Kumar Senapati vs State Of Odisha & Ors. .... Opposite ...
2024 Latest Caselaw 15580 Ori

Orissa High Court

Sabita Kumar Senapati vs State Of Odisha & Ors. .... Opposite ... on 7 October, 2024

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

                                    IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                  W.P.(C) No.16417 of 2019
                                  Sabita Kumar Senapati               ....        Petitioner(s)
                                                            Mr. Manoj Kumar Mohanty, Adv.
                                                           -versus-
                                  State of Odisha & Ors.              .... Opposite Parties
                                                                      Mr. Sonak Mishra, ASC

                                           CORAM:
                                           DR. JUSTICE S.K. PANIGRAHI

             Order                                           ORDER
             No.                                            07.10.2024

12. 1. This matter is taken up through hybrid arrangement.

2. Heard learned counsel for the Parties.

3. Hearing is concluded. Judgment/order is reserved.

(Dr. S.K. Panigrahi) Judge Ayaskanta

Designation: Personal Assistant

Location: High Court of Orissa Date: 09-Oct-2024 14:51:36