Suresh Naik & Another vs Spl. L.A. Officer
2024 Latest Caselaw 15339 Ori

Orissa High Court

Suresh Naik & Another vs Spl. L.A. Officer on 1 October, 2024

            IN THE HIGH COURT OF ORISSA AT CUTTACK

                                      L.A.A. No.58 of 2015

                 Suresh Naik & another                            ....       Appellants

                                                Mr. M.K. Panda,
                                                Advocate

                                                       -versus-
                 Spl. L.A. officer, Angul-                        ....      Respondent
                 Dubri-Sukinda Road,
                 New B.G. Rail Link Project,
                 Dhenkanal

                                                Mr. D.K. Behera, ASC

                 CORAM: JUSTICE SANJAY KUMAR MISHRA
                                                   ORDER

01.10.2021 Order No.

08. This matter is taken up through hybrid mode.

2. Learned Counsel for the Appellants undertakes to serve copy of the judgment passed in L.A.A. No.57 of 2015 on the State-Respondent in course of the day.

3. The matter be listed on 03.10.2024, as prayed for.

(S. K. Mishra) Judge Prasant

Signed by: PRASANT KUMAR PRADHAN

Location: High Court of Orissa, Cuttack. Date: 02-Oct-2024 10:05:11