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Biplaba Jena vs State Of Odisha .... Opposite Party(S)
2024 Latest Caselaw 17088 Ori

Citation : 2024 Latest Caselaw 17088 Ori
Judgement Date : 25 November, 2024

Orissa High Court

Biplaba Jena vs State Of Odisha .... Opposite Party(S) on 25 November, 2024

                            IN THE HIGH COURT OF ORISSA AT CUTTACK

                                              CRLREV No.512 of 2024
                          Biplaba Jena                     ....                Petitioner(s)
                                                          Mr. M. K. Mohanty, Advocate

                                                     -versus-

                       State of Odisha                     ....           Opposite Party(s)
                                                               Mr. S. Das, SC (Vigilance)



                                 CORAM: JUSTICE SIBO SANKAR MISHRA


                                                   ORDER

25.11.2024 Order No.

01. 1. Heard Mr. Mohanty, learned counsel for the petitioner and Mr. Das, learned Standing Counsel for the Vigilance Department.

2. Hearing is concluded and judgment is reserved.

(S.S. Mishra) Judge Swarna

Location: High Court of Orissa

 
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