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Hdfc-Ergo General Insurance Co. Ltd vs Gahar Alli Purkait And Others
2024 Latest Caselaw 16765 Ori

Citation : 2024 Latest Caselaw 16765 Ori
Judgement Date : 18 November, 2024

Orissa High Court

Hdfc-Ergo General Insurance Co. Ltd vs Gahar Alli Purkait And Others on 18 November, 2024

Author: G. Satapathy

Bench: G. Satapathy

      IN THE HIGH COURT OF ORISSA AT CUTTACK
                   MACA No.125 of 2023
HDFC-ERGO General Insurance Co. Ltd., ...      Appellant
Cuttack
                               Mr. G.P. Dutta, Advocate

                          -versus-
Gahar Alli Purkait and others              ... Respondents
                                      Mr. S.N. Kar, Advocate

                   MACA No.123 of 2023
HDFC-ERGO General Insurance Co. Ltd., ...      Appellant
Cuttack
                               Mr. G.P. Dutta, Advocate

                        -versus-
Chamion Bibi and and others                ... Respondents
                                      Mr. S.N. Kar, Advocate

                   MACA No.124 of 2023
HDFC-ERGO General Insurance Co. Ltd., ...      Appellant
Cuttack
                               Mr. G.P. Dutta, Advocate

                           -versus-
Hanchina Bibi and others                   ... Respondents
                                      Mr. S.N. Kar, Advocate

                   MACA No.126 of 2023
HDFC-ERGO General Insurance Co. Ltd., ...      Appellant
Cuttack
                               Mr. G.P. Dutta, Advocate

                        -versus-
Amadulla Purokait and another              ... Respondents
                                      Mr. S.N. Kar, Advocate

                                                   Page 1 of 2
                                             MACA No.127 of 2023
                  HDFC-ERGO General Insurance Co. Ltd., ...      Appellant
                  Cuttack
                                                 Mr. G.P. Dutta, Advocate

                                          -versus-
                  Maniruddin Purokait and another                      ... Respondents
                                                                  Mr. S.N. Kar, Advocate

                                            MACA No.128 of 2023
                  HDFC-ERGO General Insurance Co. Ltd., ...      Appellant
                  Cuttack
                                                 Mr. G.P. Dutta, Advocate

                                                    -versus-
                  Hanif Molla and another                              ... Respondents
                                                                  Mr. S.N. Kar, Advocate

                                                  CORAM:
                                           JUSTICE G. SATAPATHY
                                                 ORDER(ORAL)

18.11.2024 Order No.

10. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).

2. Heard, Mr. G.P.Dutta, learned counsel for the Appellant and Mr. Surendra Nath Kar, learned counsel for the Respondents in the matter.

3. Hearing being concluded, judgment is reserved.

(G. Satapathy) Signed by: PRIYAJIT SAHOO Judge Reason: Authentication Location: HIGH COURT OF ORISSA Date: 20-Nov-2024 17:05:15 Priyajit

 
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