Bijayalaxmi Mohanty vs State Of Odisha & Ors. ..... Opposite ...
2024 Latest Caselaw 16667 Ori

Orissa High Court

Bijayalaxmi Mohanty vs State Of Odisha & Ors. ..... Opposite ... on 14 November, 2024

Author: Biraja Prasanna Satapathy

Bench: Biraja Prasanna Satapathy

                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                           WP(C) No. 1161 of 2022
                         Bijayalaxmi Mohanty          .....       Petitioner
                                                                             Mr. N. Nayak, Advocate
                                                            -versus-
                         State of Odisha & Ors.                .....              Opposite Parties
                                                                                 Mr. A. Tripathy, AGA
                                             CORAM:
                         THE HON'BLE MR. JUSTICE BIRAJA PRASANNA SATAPATHY
                                              ORDER

14.11.2024

1. This matter is taken up through hybrid mode.

2. Heard learned counsel appearing for the Parties.

3. It is contended by the learned counsel appearing for the Parties that the issue involved in the present writ petition is covered by the Judgment of this Court so passed on 12.01.2024 in W.P.(C) No. 17067 of 2023 and batch.

4. In view of such submissions made by the learned counsel appearing for the Parties, the present writ petition is disposed of in the light of Judgment so passed in W.P.(C) No. 17067 of 2023 and batch.

(BIRAJA PRASANNA SATAPATHY) Judge Sneha

Location: High Court of Orissa, Cuttack