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Sahana Parwin vs S.K. Manwar & Others .... Opp. Parties
2024 Latest Caselaw 16620 Ori

Citation : 2024 Latest Caselaw 16620 Ori
Judgement Date : 13 November, 2024

Orissa High Court

Sahana Parwin vs S.K. Manwar & Others .... Opp. Parties on 13 November, 2024

              IN THE HIGH COURT OF ORISSA AT CUTTACK

                              CRLMC No.3511 of 2024

             Sahana Parwin                     ....    Petitioner
                                                    Mr.Manoranjan
                                                    Mishra,
                                                    Advocate



                                -versus-
             S.K. Manwar & others        .... Opp. Parties
                                            Mr.Udit Ranjan
                                            Jena, AGA


         CORAM:
              JUSTICE SIBO SANKAR MISHRA

Order                               ORDER
 No.                              13.11.2024
 01.
        1.

Learned counsel for the petitioner undertakes to file the order dated 30.11.2022 passed by the learned S.D.J.M., Jagatsinghpur by the next date of hearing.

2. Issue notice.

3. Mr. Jena, learned Additional Government Advocate appearing for the opposite party No.3 waives the notice.

4. Issue notice to the opposite party Nos.1 and 2 by Registered Post with A.D./Speed Post with A.D. Requisites shall be filed by tomorrow.

5. List this matter on 20.12.2024.

6. In the meantime, the operation of the impugned judgment dated 19.07.2024 passed by the learned Sessions Judge, Jagatsinghpur in Criminal Revision No.24 of 2022, shall remain stayed till the next date.

7. It is made clear that, if the steps are not taken for serving the opposite party No.2, the stay order granted today by this Court shall be automatically vacated.

(S.S. Mishra) Judge Subhasis

Location: High Court of Orissa, Cuttack.

 
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