Shishir Kumar Parhi vs State Of Odisha And
2024 Latest Caselaw 16251 Ori

Orissa High Court

Shishir Kumar Parhi vs State Of Odisha And on 5 November, 2024

Author: Biraja Prasanna Satapathy

Bench: Biraja Prasanna Satapathy

                                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                    W.P.(C) No.3513 of 2020


                               Shishir Kumar Parhi                   ....                       Petitioner
                                                                                  Mr. S.K. Das, Advocate

                                                                  -versus-
                               State of Odisha and
                               Others                                ....               Opposite Parties
                                                                                      Mr. S.P. Das, ASC

                                                    CORAM:
                                        JUSTICE BIRAJA PRASANNA SATAPATHY
                                                                    ORDER

05.11.2024 Order No.

05. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical) Mode.

2. Heard learned counsel for the parties.

3. Copy of the judgment passed in FAO No.504 of 2020 is served on learned Addl. Standing Counsel in Court.

4. As requested by learned Addl. Standing Counsel, list this matter on 13.11.2024 along with connected matters listed today.

(Biraja Prasanna Satapathy) Judge

GDS

Designation: JOINT REGISTRAR-CUM-PRINCIPAL