Lalit Kumar Rout vs State Of Odisha & Ors. ..... Opp. Parties
2024 Latest Caselaw 16247 Ori

Orissa High Court

Lalit Kumar Rout vs State Of Odisha & Ors. ..... Opp. Parties on 5 November, 2024

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                           W.P.(C) No. 8212 of 2017

               Lalit Kumar Rout                         .....                       Petitioner
                                                                                Represented by
                                                                                 Mr. B. Panda.

                                                        -Versus-
               State of Odisha & Ors.                   .....                     Opp. Parties
                                                                                 Represented by
                                                                     Addl. Government Advocate


                                      CORAM:
                     THE HON'BLE MR. JUSTICE SASHIKANTA MISHRA
                                                              ORDER

05.11.2024

Order No. 1. This matter is taken up through hybrid mode.

12. 2. Learned State Counsel has obtained the letter dated 21.03.2013 of the Government as directed by this Court. He is also ready with the comprehensive guidelines subsequently issued by the Government and a judgment passed by the Division Bench of this Court upholding the validity of the said guidelines.

3. Let an affidavit be filed incorporating these documents after serving copy on the counsel for the petitioner, who may file a rejoinder, if so advised.

4. List this matter on 26th November, 2024.

5. Interim order passed earlier shall continue till the next date.

(Sashikanta Mishra) A.K. Rana Judge

Designation: PERSONAL ASSISTANT

Location: HIGH COURT OF ORISSA, CUTTACK