Swachhal Chandra Ananda vs State Of Orissa
2024 Latest Caselaw 9922 Ori

Orissa High Court

Swachhal Chandra Ananda vs State Of Orissa on 21 May, 2024

Author: D. Dash

Bench: D. Dash

                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                            CRLA No.128 of 2003
                     Swachhal Chandra Ananda             .....                    Appellant
                                                                    Represented By Sr Adv.
                                                                            - Mr. D. Nayak.
                                                    -versus-
                     State of Orissa                 .....                     Respondent
                                                                      Represented By Adv.
                                                                      - Mr. S.N. Das, ASC.
                                                   CORAM:
                                 THE HON'BLE MR. JUSTICE D. DASH
                                                            ORDER

21.05.2024 Order No.

09. 1. This matter is taken up through hybrid mode.

2. Heard learned Counsel for the Appellant and learned Counsel for the Respondent-State.

3. Hearing being concluded; judgment is reserved.

(D. Dash), Judge.

Narayan