Papu Singh vs State Of Odisha ..... Opposite Parties
2024 Latest Caselaw 8494 Ori

Orissa High Court

Papu Singh vs State Of Odisha ..... Opposite Parties on 6 May, 2024

Author: D.Dash

Bench: D.Dash

                                         IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                   CRLREV No.111 of 2024
                                    Papu Singh                .....               Petitioner
                                                                      Represented By Adv. -
                                                                      Jaydeep Pal

                                                                   -versus-
                                    State Of Odisha                      .....         Opposite Parties
                                                                                 Represented By Adv. -
                                                                                 S.K. Nayak, AGA

                                                           CORAM:
                                                THE HON'BLE MR. JUSTICE D.DASH

                                                                ORDER

06.05.2024 Order No.

01. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Registry is to ascertain as to whether against the judgment of conviction and order of sentence, an Appeal or CRLREV will lie before this Court.

5. List this matter in the week commencing 13th May, 2024.

(D. Dash) Judge

Digitally Signed Gitanjali

Designation: Junior Stenographer Reason: Authentication Location: OHC Date: 07-May-2024 16:51:32