Orissa High Court

Babulu @ Dipti Ranjan vs State Of Odisha on 6 May, 2024

Bench: S.K. Sahoo, R.K. Pattanaik

              IN THE HIGH COURT OF ORISSA AT CUTTACK

                           JCRLA
                            CRLA No.
                                 No.112 of 2022

        Babulu @ Dipti Ranjan
        Pradhan                       .....       Appellant



                                    -versus-

        State of Odisha               .....     Respondent

                                                Mr. Arupananda Das
                                                Addl. Govt. Advocate

                                     CORAM:
                 THE HON'BLE MR. JUSTICE S.K. SAHOO
              THE HON'BLE MR. JUSTICE R.K. PATTANAIK

                                     ORDER

Order No. 06.05.2024

01. This matter is taken up through Hybrid arrangement (video conferencing/physical mode).

Heard.

Admit.

Call for the trial Court records. Mr. Prem Kumar Mohanty Mohanty,, Advocate is appointed as an Advocate for the appellant.

Registry is directed to intimate the appellant about the engagement of the counsel.

Let a cop copy y of the prisoner's petition as well as copy of the impugned judgment be provided to the

learned counsel for the State. After receipt of the trial Court records, paper books shall be prepared and the matter will be listed for hearing.

( S.K. Sahoo) Judge

( R.K. Pattanaik) Pattanaik Judge sipun

Designation: Senior Stenographer

Location: HIGH COURT OF ORISSA, CUTTACK Date: 07-May-2024 12:10:37