Sandeep Kumar Choudhury vs State Of Odisha ..... Opposite Parties
2024 Latest Caselaw 8440 Ori

Orissa High Court

Sandeep Kumar Choudhury vs State Of Odisha ..... Opposite Parties on 6 May, 2024

Author: Aditya Kumar Mohapatra

Bench: Aditya Kumar Mohapatra

                                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                       BLAPL No.592 of 2024

                            Sandeep Kumar Choudhury                           .....                   Petitioner
                                                                                         Represented By Adv. -
                                                                                         M/s Mr. Milan Kanungo,
                                                                                         Senior Counsel

                                                                                         Mr. Sidhartha Das,
                                                                                         Advocate

                                                                 -versus-
                            State Of Odisha                                 .....             Opposite Parties
                                                                                        Represented By Adv. -

                                                                                        Mr. J.P. Patra, Advocate
                                                                                        for OPID

                                                    CORAM:
                               THE HON'BLE MR. JUSTICE ADITYA KUMAR MOHAPATRA

                                                                         ORDER

06.05.2024 Order No.

01. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. List this case on 8th May, 2024.

3. An affidavit filed by Investigating Officer, EOW CID CB, Bhubaneswar is taken on record. A copy thereof is served on the learned counsel for the Petitioner in Court today.

4. A copy of the judgment in BLAPL No.12151 of 2023 delivered by a coordinate Bench of this Court on 1st May, 2024 is taken on record.

Digitally Signed Judge

Reason: Authentication Debasis Location: OHC, CUTTACK.

Date: 07-May-2024 16:20:06