M/S. Arnapurna Motors vs State Of Odisha And Others ..... ...
2024 Latest Caselaw 8335 Ori

Orissa High Court

M/S. Arnapurna Motors vs State Of Odisha And Others ..... ... on 3 May, 2024

Bench: B.R. Sarangi, G. Satapathy

                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                  W.P.(C) No. 12170 of 2020
            M/s. Arnapurna Motors          .....                                        Petitioner
                                                                   Mr. G. Mohapatra, Advocate
                                                   Vs.
            State of Odisha and others             .....                         Opposite Parties
                                                              Standing Counsel for the Revenue
                            CORAM:
                               DR. JUSTICE B.R. SARANGI
                               MR. JUSTICE G. SATAPATHY

                                                          ORDER

03.05.2024 Order No. This matter is taken up by hybrid mode.

2. Heard learned counsel appearing for the Petitioner and learned Standing Counsel appearing for the CT & GST Department-Opposite Parties.

3. Learned counsel appearing for the Petitioner stated that this matter is covered by the judgment of this Court in M/s. Shree Bharat Motors Ltd & another Vs. the Sales Tax Officer, Bhubaneswar-I Circle, Bhubaneswar and others, 2023 SCC OnLine Ori 1045:

(2023) 115 GSTR 163. Therefore, it is contended that this matter is covered by the said judgment, which is not disputed by learned Standing Counsel appearing for the CT & GST Department-Opposite Parties.

4. In view of the above, the writ petition stands disposed of in terms of the judgment of this Court in M/s. Shree Bharat Motors Ltd. (supra).

                                                                    (DR. B.R. SARANGI)




Location: HIGH COURT OF ORISSA
Date: 06-May-2024 17:38:13                                           (G. SATAPATHY)
            Priyajit                                                      JUDGE