Saturday, 13, Jun, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Ajaya Kumar Sahoo & vs State Of Orissa
2024 Latest Caselaw 8230 Ori

Citation : 2024 Latest Caselaw 8230 Ori
Judgement Date : 2 May, 2024

Orissa High Court

Ajaya Kumar Sahoo & vs State Of Orissa on 2 May, 2024

Author: D. Dash

Bench: D. Dash

                             IN THE HIGH COURT OF ORISSA AT CUTTACK
                                           CRLA No.304 of 2003
                        Ajaya Kumar Sahoo &    .....                    Appellants
                        Another
                                                               Represented By Adv.
                                                                        - Mr. D.K. Mishra
                                                     -versus-
                        State Of Orissa              .....                   Respondent
                                                                     Represented By Adv.
                                                                 - Mr. P.K. Mohanty, ASC
                                              CORAM:
                                   THE HON'BLE MR. JUSTICE D. DASH
                                               ORDER

02.05.2024 Order No.

05. 1. This matter is taken up through hybrid mode.

2. Heard learned Counsel for the Appellants and learned Counsel for the Respondent-State.

3. Hearing being concluded; judgment is reserved.

(D. Dash), Judge.

Narayan

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter