Purna Chandra Panigrahi vs Anu Garg
2024 Latest Caselaw 3955 Ori

Orissa High Court

Purna Chandra Panigrahi vs Anu Garg on 1 March, 2024

Author: A.K. Mohapatra

Bench: A.K. Mohapatra

                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                    CONTC No.951 of 2024
                 Purna Chandra Panigrahi                ....            Petitioner

                                                Mr. Biswabihari Mohanty, Advocate

                                            -versus-

                 Anu Garg, I.A.S.                       ....          Contemnor

                                                         Mr. D. Mohapatra, A.S.C.

                                         CORAM:

                            JUSTICE A.K. MOHAPATRA

                                            ORDER

Order No.                                  01.03.2024

    01.     1.      This matter is taken up through Hybrid Arrangement (Virtual
            /Physical Mode).

2. This Contempt Petition is filed alleging violation of the Court's order dated 20.11.2023 passed in W.P.(C) No.37352 of 2023.

3. Considering the submission made and as a last opportunity this Court deems it proper to provide as a last chance and the Contempt Petition stands disposed of with a direction to the Opposite Party-Contemnor to comply with the direction of this Court dated 20.11.2023 in W.P.(C) No.37352 of 2023, if the same has not been complied with in the meantime, within a period of eight weeks from the date of service of a certified copy of this order by the Petitioner, provided the operation of order/judgment has not been stayed by higher forum and file compliance report before the Registry of this // 2 //

Court within one week thereafter. It is made clear that in the event the order of the Court is not given effect to within the time stipulated hereinabove, it will be construed to be deliberate violation of this Court's order.

4. The CONTC is accordingly disposed of.

Urgent certified copy of this order be granted on proper application.

( A.K. Mohapatra ) Judge S.K. Rout

Location: High Court of Orissa, Cuttack