Jagdish @ Kuturi vs State Of Orissa
2024 Latest Caselaw 10770 Ori

Orissa High Court

Jagdish @ Kuturi vs State Of Orissa on 27 June, 2024

Author: D.Dash

Bench: D.Dash

                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                    CRA No106 of 1992
                         1. Jagdish @ Kuturi                      .....              Appellant
                         Mohanty: and
                         2. Himansu Ku. Swain
                                                                           Represented By Adv
                                                                           G.C. Parija
                                                            -versus-
                         1. State of Orissa                      .....             Respondent
                                                                          Represented By Adv.
                                                                          Mr.G.N. Rout, ASC
                                                           CORAM:
                                           THE HON'BLE MR. JUSTICE D.DASH
                                                           ORDER

27.06.2024 Order No.

04. 1. This matter is taken up through hybrid

arrangement (virtual/physical) mode.

2. Heard Mr.Parija, learned counsel for the Appellant

and Mr.G.N. Rout, learned Additional Standing Counsel

for the Respondent-State.

The hearing being concluded; judgment is reserved.

(D. Dash) Judge

Basu

Location: HIGH COURT OF ORISSA : CUTTACK