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Prasana Kumar Nayak vs The Union Of India & Ors. .... Opposite ...
2024 Latest Caselaw 10761 Ori

Citation : 2024 Latest Caselaw 10761 Ori
Judgement Date : 27 June, 2024

Orissa High Court

Prasana Kumar Nayak vs The Union Of India & Ors. .... Opposite ... on 27 June, 2024

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

                                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                W.P.(C) No.11631 of 2016
                                  Prasana Kumar Nayak                 ....       Petitioner(s)
                                                                Mr. Sameer Kumar Das, Adv.
                                                           -versus-
                                  The Union of India & Ors.          .... Opposite Parties
                                                                  Mr. Debasis Tripathy, CGC

                                           CORAM:
                                           DR. JUSTICE S.K. PANIGRAHI
             Order                                         ORDER
             No.                                          27.06.2024

16. 1. This matter is taken up through hybrid arrangement.

2. Heard learned counsel for the Parties.

3. Hearing is concluded. Judgment/order is reserved.

(Dr. S.K. Panigrahi) Judge Ayaskanta

Designation: Personal Assistant

Location: High Court of Orissa Date: 28-Jun-2024 16:36:22

 
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