Lingaraj Mohanty vs State Of Odisha .... Opp. Party
2024 Latest Caselaw 10292 Ori

Orissa High Court

Lingaraj Mohanty vs State Of Odisha .... Opp. Party on 20 June, 2024

                                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                              CRLREV No.32 of 2011
                                Lingaraj Mohanty                   ....          Petitioner

                                                               Mr. A.R. Panda, Adocate

                                                        -versus-

                                State of Odisha                    ....         Opp. Party

                                                                  Mr. B.K. Ragada, AGA

                             CORAM:
                                   JUSTICE SIBO SANKAR MISHRA

          Order                                        ORDER
           No.                                       20.06.2024
            10.            1.      Heard Mr. A.R. Panda, learned counsel for the petitioner

and Mr. B.K. Ragada, learned Additional Government Advocate.

2. Hearing is concluded and Judgment is reserved.

(S.S. Mishra) Judge

amit

Location: HIGH COURT OF ORISSA, CUTTACK