Himadri Mahapatra vs Sukanta Kumar Mohapatra &
2024 Latest Caselaw 87 Ori

Orissa High Court

Himadri Mahapatra vs Sukanta Kumar Mohapatra & on 2 January, 2024

Author: D.Dash

Bench: D.Dash

                            IN THE HIGH COURT OF ORISSA AT CUTTACK

                                          R.S.A. No.422 of 2023


                      Himadri Mahapatra                   ....                  Appellant
                                                       Mr. Gautam Mishra , Sr. Advocate
                                                                Mr. J.R. Deo, Advocate




                                             -versus-
                      Sukanta Kumar Mohapatra & ....                          Respondents
                      Others


                                   CORAM:
                                   MR. JUSTICE D.DASH
                                               ORDER

        Order No.                             02.01.2024
           01.        1.         This matter is taken up through hybrid arrangement

(virtual/physical mode).

2. Mr. Gautam Mishra, learned Senior Counsel enters appearance on behalf of the Appellant by filing Memo of Appearance in Court today which is taken on record.

3. Heard Mr. G. Mishra, learned Senior Counsel for the Appellant in the matter of admission of the Appeal.

4. Hearing being concluded; Judgment is reserved.

(D. Dash) Judge

Signed by: HIMANSU SEKHAR DASH

Himansu OHC Date: 03-Jan-2024 13:18:22