Sukanti Paramanik vs Prativa Giri & Others
2024 Latest Caselaw 86 Ori

Orissa High Court

Sukanti Paramanik vs Prativa Giri & Others on 2 January, 2024

Author: D.Dash

Bench: D.Dash

                             IN THE HIGH COURT OF ORISSA AT CUTTACK

                                           R.S.A. No.45 of 2023


                        Sukanti Paramanik                 ....                   Appellant
                                                                Mr. H.B. Dash , Advocate




                                                     -versus-
                        Prativa Giri & Others              ....               Respondents


                                   CORAM:
                                   MR. JUSTICE D.DASH
                                               ORDER

            Order No.                         02.01.2024
              03.       1.       This matter is taken up through hybrid arrangement

(virtual/physical mode).

2. Heard Mr. H.B. Dash, learned counsel for the Appellant in the matter of admission of the Appeal.

3. Hearing being concluded; Judgment is reserved.

(D. Dash) Judge

Himansu

Signed by: HIMANSU SEKHAR DASH