Judhisthira Moharana vs Menaka Das & Another
2024 Latest Caselaw 151 Ori

Orissa High Court

Judhisthira Moharana vs Menaka Das & Another on 3 January, 2024

Author: D.Dash

Bench: D.Dash

                                        IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                    R.S.A. No.186 of 2022

                                   Judhisthira Moharana                   ....           Appellant
                                                                   Mr. A. C. Mohapatra, Advocate

                                                               -versus-
                                   Menaka Das & Another                    ....         Respondents



                                             CORAM:
                                             JUSTICE D.DASH

                                                               ORDER

                  Order                                       03.01.2024
                  No.

                        01.        1.      This matter is taken up through hybrid arrangement

(virtual/physical) mode.

2. Heard Mr. A. C. Mohapatra, learned counsel for the Appellant in the matter of hearing on admission.

3. Hearing being concluded; judgment is reserved.

(D. Dash) Judge

Designation: Junior Stenographer