Sujata Sahu @ Behera vs Santosh Kumar Behera
2024 Latest Caselaw 12580 Ori

Orissa High Court

Sujata Sahu @ Behera vs Santosh Kumar Behera on 1 August, 2024

Bench: Arindam Sinha, M.S. Sahoo

                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                 MATA No.44 of 2022
            Sujata Sahu @ Behera                    ....             Appellant

                                                    Represented By Adv. -
                                               Mr. L. Moharana, Advocate
                                        -versus-

            Santosh Kumar Behera                    ....           Respondent
                                                     Represented By Adv. -
                                                   Mr. S.S. Das, Sr. Advocate


                                 CORAM:
                   THE HON'BLE MR. JUSTICE ARINDAM SINHA
                                          AND
                     THE HON'BLE MR. JUSTICE M.S. SAHOO

                                       ORDER

01.08.2024 Order No.

15. 1. The appeal has been listed under heading 'To Be Mentioned'

pursuant to direction made in order dated 25th July, 2024.

2. Mr. Moharana, learned advocate appears on behalf of appellant

and submits, his client is not willing to accept enhanced amount as

permanent alimony in modification of the direction in impugned

judgment dated 11th January, 2022. Mr. Das, learned senior advocate

appears on behalf of respondent.

// 2 //

3. Our attempt in encouraging parties to find a situation for

disposal of the appeal other than on merits has not yield result. The

appeal is to be heard.

4. List on 12th August, 2024.

(Arindam Sinha) Judge

(M.S. Sahoo) Judge Jyoti

Designation: Junior Stenographer

Location: HIGH COURT OF ORISSA Date: 01-Aug-2024 18:46:11