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Satyajit Singh vs Laxmipriya Das @ Singh
2024 Latest Caselaw 5898 Ori

Citation : 2024 Latest Caselaw 5898 Ori
Judgement Date : 2 April, 2024

Orissa High Court

Satyajit Singh vs Laxmipriya Das @ Singh on 2 April, 2024

Bench: Arindam Sinha, M.S. Sahoo

            IN THE HIGH COURT OF ORISSA AT CUTTACK
                            MATA No.16 of 2022
Satyajit Singh                          .....                          Appellant

                                                            Represented By Adv. -

                                                        Mr. Pravat Kumar Mohanty,
                                                                         Advocate

                                    -versus-
Laxmipriya Das @ Singh                          .....                Respondent

                                                            Represented By Adv. -

                                                                           None

                                  CORAM:
            THE HON'BLE MR. JUSTICE ARINDAM SINHA
                                     AND
                 THE HON'BLE MR. JUSTICE M.S. SAHOO


                                   ORDER

02.04.2024 Order No.

05. 1. Mr. Mohanty, learned advocate appears on behalf of

appellant-husband and submits, by impugned judgment dated 18th

November, 2021 the Family Court dismissed both petitions, filed

respectively by his client and respondent-wife for dissolution of the

marriage and restitution. With reference to our order dated 1st

March, 2024, he hands up memo of date. Attached to it is postal

article returned unserved with endorsement 'deceased'. It was

addressed to the learned advocate, who had represented respondent-

wife in the Family Court.

2. On query from Court Mr. Mohanty submits, respondent-wife

has not appealed against dismissal of her petition for restitution.

3. The lower Court record is available. In the circumstances, the

appeal will be heard ex parte against respondent-wife as good

service was recorded on 9th February, 2024 and further direction

also carried out by appellant.

4. List on 23rd April, 2024.

(Arindam Sinha) Judge

(M.S. Sahoo) Judge

Jyoti

Designation: Junior Stenographer

Location: HIGH COURT OF ORISSA

 
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