Trilokya Nayak And vs State Of Odisha And Others
2023 Latest Caselaw 11589 Ori

                                            IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                   W.P.(C) No. 30020 of 2023

                                  Trilokya Nayak and                 ....              Petitioners
                                  others

                                                                       Mr. Biplaba P.B. Bahali,
                                                                                     Advocate
                                                                -Versus -
                                  State of Odisha and others                   Opposite Parties
                                                                     ....

Mr. S. Dash, Additional Government Advocate

CORAM:

JUSTICE SASHIKANTA MISHRA ORDER_ 22.09.2023

Order No.

3. 1. This matter is taken up through hybrid mode.

2. Hearing is concluded. Judgment reserved.

3. Parties may file their note of submissions along with memo of citations, if any in course of the day.

(Sashikanta Mishra) Judge

B.C. Tudu

Signature Not Verified Digitally Signed Signed by: BHIGAL CHANDRA TUDU Designation: Senior Stenographer Reason: Authentication Location: Orissa High Court, Cuttack Date: 27-Sep-2023 18:53:18