Subhrata Patel vs Ramesh Chandra Patel
2023 Latest Caselaw 11374 Ori

                          IN THE HIGH COURT OF ORISSA AT CUTTACK
                                      MATA No.154 of 2023

       Subhrata Patel                                .....                               Appellant
                                                                 Mr.Biswajit Mohapatra, Advocate
                                                     Vs.
       Ramesh Chandra Patel                          .....                               Respondent


                          CORAM:
                                       JUSTICE SAVITRI RATHO
                                        JUSTICE M.S.SAHOO
                                                            ORDER

15.09.2023 Order No. 1. This matter is taken up through hybrid mode.

01.

2. This appeal has been filed by the appellant challenging the judgment dated 17.02.2023 passed by the learned District Judge, Sundargarh in Original Suit No.19 of 2021 allowing the petition of the husband under Section 27 of the Special Marriage Act, 1954 and dissolving marriage between the parties to a decree of divorce.

3. Mr.Biswajit Mohapatra, learned counsel for the appellant seeks two weeks time to obtain instruction if the appellant is seriously interested in pursuing this appeal and if there is a chance of re-union between the parties.

4. List this matter on 05.10.2023.

                                                                        (Savitri Ratho)
                                                                            Judge


                                                                         (M.S.Sahoo)
Signature Not Verified                                                      Judge
       Bichi
Digitally Signed

Signed by: BICHITRANANDA SAHOO Designation: Personal Assistant Reason: Authentication Location: Orissa High Court Date: 18-Sep-2023 20:36:36