Bimal Kumar Khetan @ Bicky vs State Of Odisha
2023 Latest Caselaw 11239 Ori

Citation : 2023 Latest Caselaw 11239 Ori
Judgement Date : 13 September, 2023

Orissa High Court

Bimal Kumar Khetan @ Bicky vs State Of Odisha on 13 September, 2023

                                          IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                   CRLA No. 455 of 2008

                             Bimal Kumar Khetan @ Bicky                 ....          Appellant
                                                        Mr. Bishnu Prasad Pradhan, Advocate
                                                          -versus-
                             State of Odisha                            ....         Respondent
                                                      Mr. Janmejaya Katikia, A.G.A. for State
                                                  Mr. S.P. Misra, Senior Advocate assisted by
                                                 Mr. Sk. Zafarulla, Advocate for the Informant

                                            CORAM:
                                            THE CHIEF JUSTICE
                                            JUSTICE SASHIKANTA MISHRA

                                                         ORDER

Order No. 13.09.2023

18. 1. This matter is taken up through Hybrid Mode.

2. Hearing is complete. Judgment stands reserved.

(S. Talapatra) Chief Justice

(Sashikanta Mishra) Judge A.K. Rana

Signature Not Verified Digitally Signed Signed by: AJAYA KUMAR RANA Designation: Personal Assistant Reason: Authentication Location: High Court of Orissa, Cuttack Date: 13-Sep-2023 19:16:34