Purnima Bindhani vs State Of Odisha &
2023 Latest Caselaw 11238 Ori

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                              W.P.(C). No. 17472 of 2023

                      Purnima Bindhani                   ....                         Petitioner
                                                                                 Mr. S.B.Jena,
                                                                                     Advocate
                                                          -Versus -
                      State of         Odisha     &        ....              Opposite Parties
                      Others
                                                                Additional Standing Counsel


                                       CORAM:
                                         JUSTICE SASHIKANTA MISHRA

ORDER_ 13.09.2023

Order No. 1. This matter is taken up through hybrid mode.

01. 2. Hearing is concluded, judgment is reserved.

3. Parties may file note of submissions and memo, citations if any, within a week.

(Sashikanta Mishra) Judge

deepak

Signature Not Verified Digitally Signed Signed by: DEEPAK PARIDA Reason: Authentication Location: OHC,Cuttack Date: 18-Sep-2023 11:26:41