A. Mohan vs Babita Ram And Others
2023 Latest Caselaw 11128 Ori

                                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                               CMP NO.353 OF 2023
                            A. Mohan                            ....             Petitioners
                                                       Mr. Dwarika Prasad Mohanty, Advocate
                                                       -versus-
                         Babita Ram and others                        ....     Opp. Parties
                                                            Mr. S. Chakravarty, Advocate
                                                                    (For Opp. Party No.1)

                                     CORAM:
                                     JUSTICE K.R. MOHAPATRA

                                                      ORDER

          Order No.                                  08.09.2023

            10.        1.         This matter is taken up through hybrid mode.

2. In view of the nature of dispute involved, notice on Opposite Party Nos. 2 and 3 is dispensed with for the time being.

3. Heard learned counsel for the parties.

4. Argument closed.

5. Judgment reserved.

(K.R. Mohapatra) Judge

Rojalin

Signature Not Verified Digitally Signed Signed by: ROJALIN NAYAK Reason: AU Location: HIGH COURT OF ORISSA, CUTTACK Date: 12-Sep-2023 11:42:40